Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Madhya Pradesh - Subsection Section 49(1) in M.P. Minor Mineral Rules, 1996 (1)Notwithstanding anything contained in these rules the provisions of Rules 44,45,46, 47 and 48 shall not apply to sand and bajri quarrying.
