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State of Madhya Pradesh - Section

Section 49 in M.P. Minor Mineral Rules, 1996

49. Relaxation from protection of Environment.

(1)Notwithstanding anything contained in these rules the provisions of Rules 44,45,46, 47 and 48 shall not apply to sand and bajri quarrying.
(2)Relaxations may be granted by the Director, to a quarry lease holder from all or some of the provisions of environmental protection on special considerations.