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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(b) in The U.P. (Regulation of Building Operations) Regulations, 1960

(b)"Colony" means an area of land which is developed or proposed to be developed by a colonizer for the purposes of sub-dividing it into plots for residential, commercial, industrial and other uses;