Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 3A in Rajasthan Investment Promotion Scheme, 2014

3A. Option to certain enterprise for selection of category.

- Where an eligible enterprise falls under both the categories i.e. manufacturing enterprise and service enterprise, it shall have to opt for benefits in any one of the following two categories, namely:
(a)as manufacturing enterprise; or
(b)as service enterprise.