Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

Chota Nagpur Division - Subsection

Section 12(3) in Chota Nagpur Tenancy Act, 1908

(3)The order of the Deputy Commissioner under sub-section (2) shall take effect from such date as may be specified in the order.]