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State of Rajasthan - Section

Section 8 in The Rajasthan Weights and Measures (Enforcement) Rules, 1959

8. Working standard balances.

(1)The Superintendent shall supply to every Inspector a set of working standard balances with each set of working standards.
(2)The types and specifications of such balances shall be as laid down in Schedule IV.
(3)The Superintendent shall cause to be verified such balances at least once in every twelve months and shall cause the same to be adjusted, if necessary, to make them correct within the limits of sensitiveness and to be stamped with the date of verification.