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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(3) in The Rajasthan Weights and Measures (Enforcement) Rules, 1959

(3)The Superintendent shall cause to be verified such balances at least once in every twelve months and shall cause the same to be adjusted, if necessary, to make them correct within the limits of sensitiveness and to be stamped with the date of verification.