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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(1) in Homoeopathy Central Council (Election) Rules, 1975

(1)When the counting of the votes has been completed, the Returning Officer shall draw up a list of candidates in the order of highest votes polled by each candidate and shall declare candidates successful in that order according to the number of seats to be filled up and shall forth with inform the successful candidates by post in such other manner as he thinks fit, of being elected to the Central Council.