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Union of India - Section

Section 19 in Homoeopathy Central Council (Election) Rules, 1975

19. Declaration of result.

(1)When the counting of the votes has been completed, the Returning Officer shall draw up a list of candidates in the order of highest votes polled by each candidate and shall declare candidates successful in that order according to the number of seats to be filled up and shall forth with inform the successful candidates by post in such other manner as he thinks fit, of being elected to the Central Council.
(2)[ If, after the counting of the votes is completed, an equality of votes is found to exist between any candidates, and the addition of one vote will entitle any of those candidates to be declared elected, the Returning officer shall forthwith decide between those candidates by lot and proceed as if the candidate on whom the lot falls had received an additional vote.] [Substituted by S.O. 725(E), dated 3.11.1975.]