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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(3)(i) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003

(i)[ rupees one thousand five hundred in the case of employees holding any Group 'A' or Group B' post ; and [Substituted by Notification No. G.S.R. 707(E), dated 19.7.2016.]