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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(3) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003

(3)In any other case, an employee shall not accept any gift without the sanction of the prescribed authority if the value exceeds
(i)[ rupees one thousand five hundred in the case of employees holding any Group 'A' or Group B' post ; and [Substituted by Notification No. G.S.R. 707(E), dated 19.7.2016.]
(ii)rupees five hundred in the case of employees holding any Group 'C' or Group 'D' post.]