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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1) in Plant Quarantine (Regulation of Import into India) Order, 2003

(1)In addition to the general conditions listed above in Chapter-II, the plant species herein after mentioned in Schedule-V, VI and VII shall be permitted to be imported subject to such restrictions and conditions specified in this Chapter.