Himachal Pradesh High Court
M/S Datar Security Service Group vs . State Of H.P. & Others. on 5 May, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
M/s Datar Security Service Group vs. State of H.P. & others.
CMP NO.3346 of 2022 in CWP No.560 of 2022 .
05.05.2022 Present: Mr.Hamender Singh Chandel, Advocate, for the non-
applicant/petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for the applicants/respondents.
CMP No.3346 of 2022 Learned counsel for the petitioner submits that in compliance of the order dated 24.02.2022, final decision on the tender dated 02.02.2021 has already been taken by the respondents and that no more compliance is required to be made in the matter.
In view of the above, the application stands disposed of.
( Mohammad Rafiq ) Chief Justice ( Sandeep Sharma ) Judge May 05, 2022 (vt) ::: Downloaded on - 05/05/2022 20:11:00 :::CIS