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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(5)(d) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations 2005

(d)Whether the applicant wants to carry out the works of laying service line and / or dedicated distribution facility for the electricity supply requisitioned.