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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(5) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations 2005

5.2The application shall indicate in the application for electricity supply his full name and address (permanent if any) with telephone number and also detail address of the premises for which requisition of supply has been made including Khata no, Khesra no, Municipal holding no, house/plot no etc, as applicable. The applicant shall also provide following information's/particulars in the application:-
(a)Name and address of the licensed Electrical contractor through whom the wiring/installation will be/have been carried out.
(b)Purpose of usages of electricity and load for each such usage.
(c)Whether application is for new connection, temporary connection, shifting of service, additional load, change of name or change of type (category) of service (tariff)
(d)Whether the applicant wants to carry out the works of laying service line and / or dedicated distribution facility for the electricity supply requisitioned.