Section 1 in Tamil Nadu Legislative Assembly (Transit by Railway Allowance) Rules, 1987
1. Short title and commencement.
(1)These rules may be called the Tamil Nadu [Legislative Assembly] [Vide G O Ms.No. 483, Public (Establishment-I and legislature), dated the 22nd April 1992.] (Transit by Railway Allowance) Rules, 1987.(2)The rules hereby made shall be deemed to have come into force on the 1st April 1987.
