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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(1) in Tamil Nadu Legislative Assembly (Transit by Railway Allowance) Rules, 1987

(1)These rules may be called the Tamil Nadu [Legislative Assembly] [Vide G O Ms.No. 483, Public (Establishment-I and legislature), dated the 22nd April 1992.] (Transit by Railway Allowance) Rules, 1987.