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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(7) in The West Bengal Board Of Secondary Education Act, 1963.

(7)'half-day' means a continuous period of five hours and a half
(i)in the case of a shop or an establishment for public entertainment or amusement, beginning at the commencement, or ending on the termination, of the ordinary daily working hours of such shop or establishment, as the case may be, and
(ii)in the case of a commercial establishment, between the hours of [ xxx ] [Omitted the words half poast By West Bengal Shops and Establishments (Amendment) Act 1988 (Act 23 of 1988)] eight o'clock ante meridiem and [ xxx ] [Omitted the words half poast By West Bengal Shops and Establishments (Amendment) Act 1988 (Act 23 of 1988)] eight o'clock post meridiem ;