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[Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(7)(ii) in The West Bengal Board Of Secondary Education Act, 1963.

(ii)in the case of a commercial establishment, between the hours of [ xxx ] [Omitted the words half poast By West Bengal Shops and Establishments (Amendment) Act 1988 (Act 23 of 1988)] eight o'clock ante meridiem and [ xxx ] [Omitted the words half poast By West Bengal Shops and Establishments (Amendment) Act 1988 (Act 23 of 1988)] eight o'clock post meridiem ;