Himachal Pradesh High Court
Usha Garg vs . State Of H.P. & Ors. on 5 July, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Usha Garg Vs. State of H.P. & Ors.
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Cr.MP No. 1887 of 2022 05.07.2022 Present: Mr. Jagat Pal, Advocate, for non-applicant petitioner.
Mr. Ramakant Sharma, Advocate, for applicant/ respondent No.4.
As prayed for, list on 13.07.2022.
July 05, 2022 (vinod) r to (Ajay Mohan Goel) Judge ::: Downloaded on - 05/07/2022 20:04:53 :::CIS