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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(5) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

(5)The applicant on receipt of the communication under Sub-rule (4) shall appear for the medical examination before the Medical Board on the date and time, communicated to him.