Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 138] [Entire Act] State of Jammu-Kashmir - Subsection Section 138(2) in Jammu and Kashmir Forest (Protection) Force Rules, 2012 (2)Pending return to the Arsenal, empty cases of each class of ammunition and defective rounds shall be kept separately in boxes in the magazine.
