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State of Jammu-Kashmir - Section

Section 138 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

138. Disposal of empty cases and defective rounds.

(1)Empty cases and defective rounds may be returned to the Arsenal at any time and should be so returned periodically as they accumulate, the return being supported in duplicate.
(2)Pending return to the Arsenal, empty cases of each class of ammunition and defective rounds shall be kept separately in boxes in the magazine.
(3)Before being packed for dispatch they shall be counted and checked with the magazine register.
(4)Each class shall be packed separately for dispatch and defective rounds shall not be packed with empty cases.