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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(iii) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(iii)if two or more persons are appointed to the service during the same year a person appointed by promotion shall be senior to a person appointed by direct recruitment.