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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The Central Secretariat Service Assistants' Grade (Direct Recruit Competitive Examination) Regulations, 2010

(2)The form and manner of communication of the results of the examination to individual candidates shall be decided by the Commission in their discretion, and the Commission shall not. enter into any correspondence with the individual candidates regarding the results.