Section 6 in The Central Secretariat Service Assistants' Grade (Direct Recruit Competitive Examination) Regulations, 2010
6. Results. - (1) The names of the candidates who are considered by the Commission to be suitable for appointment on the results of the examination shall be arranged in the order of merit and subject to the provisions of sub-regulation (5) of Regulation 7, they shall be recommended for appointment up to the number of appointments required to be made.
(2)The form and manner of communication of the results of the examination to individual candidates shall be decided by the Commission in their discretion, and the Commission shall not. enter into any correspondence with the individual candidates regarding the results.
