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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(b) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(b)Getting any assistance in preparation of awards of marking of answer- books etc., shall also render an examiner liable for disqualification and forfeiture of his entire remuneration.