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[Cites 0, Cited by 0] [Section 45B] [Entire Act]

State of Odisha - Subsection

Section 45B(1) in The Wild Life (Protection) (Orissa) Rules, 1974

(1)The licence shall be issued subject to fishing being allowed only by resorting to the following method which would specifically exclude set nets or any other kind of nets made of yarn, or nylon, namely:
(i)Angling
(ii)By use of throw nets
(iii)By use of floating baits.
Note. - Large baited hooks which are likely to en danger the Gharials, Mogger shall not be allowed.