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State of West Bengal - Section

Section 134 in The Howrah Municipal Corporation Act, 1980

134. Rights over sub-soil water resources.

(1)All rights over the sub-soil water resources in Howrah shall vest in the Corporation.
(2)No person shall sink a tubewell in Howrah except with the prior permission of the Commissioner.
(3)The Commissioner may grant such permission on such terms and conditions as may be determined by regulation.