Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 69] [Entire Act]

Union of India - Subsection

Section 69(v) in The Mineral Concession Rules, 1960

(v)Kyanite, Sillimanite, Corundum, Dumortierite and [Topaz] [Substituted by G.S.R. 449(E), dated 13.4.1988. ].