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[Cites 0, Cited by 0] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(iii) in The Environment (Protection) Rules, 1986

(iii), Type Approval or Conformity of Production certificates in respect of emission standards, issued prior to the date of publication of this notification and valid upto the 31st May 2014 or beyond, shall be re-issued considering above revised norms by the respective certification agency,