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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(2) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

(2)In case intra-State transmission system and/or distribution system is used by an Open Access customer in addition to inter-State transmission system, transmission charges and/or wheeling charges for use of intra-State transmission system and/or distribution system shall be payable in addition to payment of transmission charges for inter-State transmission.