Section 14 in The Global Open University (Nagaland) Act, 2006
14. Officers of University.
- The following shall be the officers of the University:(1)The Chancellor(2)The Pro Chancellor(3)The Vice-Chancellor(4)The Registrar(5)The Directors(6)The Deans(7)The Finance Officer(8)Such other persons who may be declared by regulation as Officers of the University.
