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Himachal Pradesh High Court

C.K. Baljee vs . Susheela Joshi & Anr on 29 March, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

C.K. Baljee vs. Susheela Joshi & Anr .

CR No. 60 of 2022 29.03.2023 Present: Mr. Sahil Verma, Advocate, vice Mr. Sumit Sood, Advocate, for the petitioner.

Mr. Sunil Dutt Gautam, Advocate, vice Ms. Seema Guleria, Advocate for the respondents.

Due to sudden demise of husband of Hon'ble Ms. Justice Jyotsna Rewal Dua, original counsel for the parties are not available, therefore, as prayed, matter is adjourned.

As prayed for, list after four weeks.

(Vivek Singh Thakur) Judge 29th March, 2023 (himani) ::: Downloaded on - 29/03/2023 20:37:09 :::CIS