Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act] State of Uttarakhand - Subsection Section 24(2)(b) in National Law University of Uttarakhand Act, 2011 (b)the Head of the Department concerned, if any who is not lower in rank than that of the post for which selection is to be made;