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[Cites 0, Cited by 0] [Section 521] [Entire Act]

State of Uttar Pradesh - Subsection

Section 521(2) in Rules under the United Provinces Excise Act, 1910

(2)The provisions to the U. P. Settlement of Tari Shops (Tender-cum-Tree Tax or Auction-cum Tree-Tax) Rules, 1955, have been applied with effect from October 1,