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State of Uttar Pradesh - Section

Section 521 in Rules under the United Provinces Excise Act, 1910

521. Settlement.

- Settlement of shops in tree-tax area can be made under any of the following system :Notes - (1) The provisions of the U. P. Settlement of Tari Shops (Tender-cum-Tree Tax or Auction-cum Tree-Tax) Rules, 1955, have been applied with effect from October 1, 1955 to the districts of Ballia and Ghazipur.
(2)The provisions to the U. P. Settlement of Tari Shops (Tender-cum-Tree Tax or Auction-cum Tree-Tax) Rules, 1955, have been applied with effect from October 1,