Section 3(1)(c) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

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State of Odisha - Subsection

Section 3(1)(c) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

(c)"Disbursing Authority" means-

(i)branch of a nationalised bank, or

(ii)treasury including sub-treasury and special treasury from where the applicant is receiving pension authorised under the Pension Rules;