Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Manipur - Subsection Section 78(1) in Manipur International University Act, 2018 (1)All, the documents/certificate/letter issued, received or held by the University shall constitute to be a Public Record.
