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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Haryana - Subsection

Section 30(5) in Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

(5)The Superintendent of the home to which the inmate is transferred shall, on the arrival of the inmate and after due verification, acknowledge the correct receipt of the documents and property.