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[Cites 0, Cited by 0] [Section 67(5)] [Section 67] [Entire Act]

State of Maharashtra - Subsection

Section 67(5)(i) in The Maharashtra University of Health Sciences Act, 1998

(i)prepare the annual report on the work done by committee for the year ending on the 30th June and submit the same to the management, the Management Council of the University and to the Director;