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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Maharashtra - Subsection

Section 67(5) in The Maharashtra University of Health Sciences Act, 1998

(5)the powers and duties of the Local Managing or Advisory Committee shall be to,-
(a)prepare the budget and financial statement of the college or institution;
(b)to the management the creation of the teaching and other posts:
(c)determine the programme of instruction and internal evaluation and to discuss the progress of studies in the college;
(d)make recommendations to the management for the improvement of the standard of teaching in the college or institution;
(e)formulate proposals of new expenditure not provided for in the college budget;
(f)advise the principal regarding the intake capacity of various classes, preparation of time-tables, distribution of the available teaching work-load and such other matters relating to the internal management of the college and discipline of the college students as may be refereed to it by the principal, from to time;
(g)consider and make recommendations on the inspection report, if any;
(h)consider and make recommendations on the report of the local inquiry committee, if any;
(i)prepare the annual report on the work done by committee for the year ending on the 30th June and submit the same to the management, the Management Council of the University and to the Director;
(j)perform such other duties and exercise such other powers as may be entrusted by the management and the University.