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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(1)(v) in West Bengal Shops and Establishments Rules, 1964

(v)Such other occasions as the State Government may, after taking into consideration their nature and importance, specify in this behalf by notification—such period as may be specified in the notification.