Section 37(1) in West Bengal Shops and Establishments Rules, 1964
(1)Every person employed in a shop may be required to work overtime to cope with sudden spurt of business transactions during the periods and occasions specified below :Occasion and period(i)Durga Puja a period not exceeding 28 days ending on the day of Navami Puja.(ii)Dewalia period not exceeding 7 days ending on the day of dewali.(iii)X'masa period not exceeding 7 days ending on 25th December.(iv)Id-ul-Fitra period not exceeding 7 days ending on the day of Id.(v)Such other occasions as the State Government may, after taking into consideration their nature and importance, specify in this behalf by notificationsuch period as may be specified in the notification.
