Section 9(1)(iv) in The M.P. Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 1999

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State of Madhya Pradesh - Subsection

Section 9(1)(iv) in The M.P. Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 1999

(iv)[ three officers not below the rank of Chief Engineer or equivalent from the Water Resources Department, Agriculture Department or Narmada Valley Development Department of the State Government.] [Substituted by M.P. Act No. 22 of 2001.]

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State of Madhya Pradesh - Subsection

Section 9(1)(iv) in The M.P. Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 1999