Section 9(1) in The M.P. Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 1999
(1)The State Government may, by notification, constitute an Apex Committee consisting of the following Members, namely:-(i)The Minister Water Resources Department - Chairperson.(ii)Five persons from amongst the Chairperson of the Project Committee;(iii)two persons from non-government organisations; and(iv)[ three officers not below the rank of Chief Engineer or equivalent from the Water Resources Department, Agriculture Department or Narmada Valley Development Department of the State Government.] [Substituted by M.P. Act No. 22 of 2001.]
