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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(i) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(i)to take all actions as required and considered necessary in connection with committee's meetings, recording the proceedings of the meetings and all correspondences in accordance with the decisions of the Committee;