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Himachal Pradesh High Court

Meena Devi vs . Hpsebl & Anr. Alongwith Connected on 4 November, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

Meena Devi Vs. HPSEBL & Anr. alongwith connected .

matter CWP Nos. 1810 & 4276 of 2022 CWP No.1810/2022 04.11.2022 Present: Mr. Rajneesh K. Lal, Advocate, for the petitioner.

Mr. Tara Singh Chauhan, Advocate, for respondent No.1.

CWP No. 4276/2022

r to Ms. Suchitra Sen, Advocate, for respondent No.2.

Mr. Hemant Bhardwaj, Advocate vice Mr. Mukul Sood, Advocate, for the petitioner.

Mr. Yudhvir Singh Thakur, Deputy Advocate General, for the respondents.

As prayed, list on 16.11.2022, high on the Board.

( A.A. Sayed ) Chief Justice ( Jyotsna Rewal Dua ) Judge 4th November, 2022(Rohit) ::: Downloaded on - 05/11/2022 20:32:33 :::CIS