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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Assam - Subsection

Section 59(1)(f) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(f)the walls and floor of the basement shall be watertight and be so designed that the effect of the surrounding soil and moisture, if any, are taken into account in design and adequate damp proofing treatment is given;