Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act] State of Jammu-Kashmir - Subsection Section 16(3)(c) in Jammu and Kashmir Metropolitan Region Development Authorities Act, 2018 (c)that have been completed or are likely to be completed in the current financial year.